Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 4 in Uttar Pradesh Epidemic Disease, COVID-19 Regulations, 2020 4. All hospitals (Government and Private) should have ILI or Flu corners for screening of suspected cases of COVID-19.
