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Bombay High Court

Deepak Panditrao Mule And Others vs The National Highway Authority Of India ... on 16 January, 2023

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                         11, 12-wp-3420-2022.odt




           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD
                        WRIT PETITION NO.3420 OF 2022
                  MADHUKAR TULSHIRAM GORE
                            VERSUS
       THE STATE OF MAHARASHTRA REVENUE MINISTER AND
                           OTHERS
                              ...
                             AND
                WRIT PETITION NO.10066 OF 2022

              DEEPAK PANDITRAO MULE AND OTHERS
                               VERSUS
 THE NATIONAL HIGHWAY AUTHORITY OF INDIA AND OTHERS
                                  ....
 Mr. V. S. Bhale, Advocate for petitioner in WP/3420/2022
 Mr. S. S. Thombre, Advocate for petitioners in WP/10066/2022
                                  ....

                               CORAM : MANGESH S. PATIL &
                                       S. G. CHAPALGAONKAR, JJ.

DATE : 16.01.2023 PER COURT :-

Petitioners to provide spare copies within two weeks, failing which, the petition/s shall stand dismissed against the concerned respondents.

2. If the spare copies are supplied, issue notice, returnable on 27.02.2023.

[ S. G. CHAPALGAONKAR, J. ] [ MANGESH S. PATIL, J. ] SMS 1 of 1 ::: Uploaded on - 17/01/2023 ::: Downloaded on - 18/01/2023 00:18:39 :::