Bombay High Court
Deepak Panditrao Mule And Others vs The National Highway Authority Of India ... on 16 January, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
11, 12-wp-3420-2022.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.3420 OF 2022
MADHUKAR TULSHIRAM GORE
VERSUS
THE STATE OF MAHARASHTRA REVENUE MINISTER AND
OTHERS
...
AND
WRIT PETITION NO.10066 OF 2022
DEEPAK PANDITRAO MULE AND OTHERS
VERSUS
THE NATIONAL HIGHWAY AUTHORITY OF INDIA AND OTHERS
....
Mr. V. S. Bhale, Advocate for petitioner in WP/3420/2022
Mr. S. S. Thombre, Advocate for petitioners in WP/10066/2022
....
CORAM : MANGESH S. PATIL &
S. G. CHAPALGAONKAR, JJ.
DATE : 16.01.2023 PER COURT :-
Petitioners to provide spare copies within two weeks, failing which, the petition/s shall stand dismissed against the concerned respondents.
2. If the spare copies are supplied, issue notice, returnable on 27.02.2023.
[ S. G. CHAPALGAONKAR, J. ] [ MANGESH S. PATIL, J. ] SMS 1 of 1 ::: Uploaded on - 17/01/2023 ::: Downloaded on - 18/01/2023 00:18:39 :::