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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Bombay Presidency - Subsection

Section 10(2)(b) in The Bombay University Act, 1974

(b)appoint any other suitable person to hold the office of the Vice-Chancellor, for such term not exceeding six months in the aggregate, as he may specify from time to time in his order :