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[Cites 0, Cited by 0] [Section 19A(3)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(3)(a) in The Sugar Development Fund Rules, 1983

(a)On allocation of buffer stock, every sugar factory shall set apart the quantity allocated as buffer, stock and store, it in a separate and distinctly identifiable lots and stock within the factory premises;