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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Chattisgarh - Subsection

Section 62(2)(b) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(b)The credit for the sick leave or medical leave in which an officer or employee is due to retire or resign from the service shall be allowed at the rate of 5/2 days per completed calendar month upto the date of retirement or resignation,