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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Haryana - Subsection

Section 100(1)(iii) in Punjab Cinemas (Regulation) Rules, 1952

(iii)The rows of seats shall be so arranged that there is a clear space o not less than 30 centimetre between the back of one seat and the foremost portion of the seat arm or frame behind it, measures between perpendiculars.