Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 250] [Entire Act] State of Himachal Pradesh - Subsection Section 250(a) in The Himachal Pradesh Municipal Corporation Act, 1994 (a)no reduction of over ten per cent is made in the grants approved for any developmental functions of the municipality ; and
