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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(3)(e) in The Coimbatore City Municipal Corporation Act, 1981

(e)a representative or officer of any association or union representing, or purporting to represent, any section of the corporation establishment or any class of employees of the corporation;