Supreme Court - Daily Orders
The Govt. Of Nct Of Delhi vs Pushp Lata Jain on 6 July, 2023
Bench: Surya Kant, Dipankar Datta
1
ITEM NOS.7,9,11,12,1428 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.8581/2022
(Arising out of impugned final judgment and order dated 12072019
in WP(C) No. 5858/2016 passed by the High Court of Delhi at New
Delhi)
THE GOVT. OF NCT OF DELHI Petitioner(s)
VERSUS
PUSHP LATA JAIN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.115188/2023CONDONATION OF DELAY
IN FILING SLP, IA No.115190/2023EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No.115191/2023EXEMPTION FROM FILING O.T. and
IA No.115189/2023CONDONATION OF DELAY IN REFILING SLP)
SPECIAL LEAVE PETITION (CIVIL) Diary No.724/2023
(FOR ADMISSION and I.R. and IA No.113710/2023CONDONATION OF DELAY
IN FILING and IA No.113715/2023EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.113712/2023CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS and IA No.113713/2023PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3958/2023
(IA No.114982/2023CONDONATION OF DELAY IN FILING and IA
No.114983/2023EXEMPTION FROM FILING O.T. and IA No.114984/2023
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8250/2023
(IA No.55245/2023CONDONATION OF DELAY IN FILING and IA
No.55249/2023EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11591/2023
(FOR ADMISSION and I.R. and IA No.93428/2023CONDONATION OF DELAY
IN FILING and IA No.93430/2023EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.93429/2023CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS )
Signature Not Verified
Digitally signed by
VISHAL ANAND
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12025/2023
Date: 2023.07.06
17:03:14 IST
Reason:
(FOR ADMISSION and I.R. and IA No.84936/2023CONDONATION OF DELAY
IN FILING and IA No.84937/2023EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
2
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12338/2023
(IA No.112831/2023CONDONATION OF DELAY IN FILING and IA
No.112833/2023EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.112834/2023EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13549/2023
(FOR ADMISSION and I.R. and IA No.108753/2023CONDONATION OF DELAY
IN FILING and IA No.108757/2023EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14703/2023
(FOR ADMISSION and I.R. and IA No.102354/2023CONDONATION OF DELAY
IN FILING and IA No.102355/2023EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15173/2023
(IA No.84241/2023CONDONATION OF DELAY IN FILING and IA
No.84245/2023EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.84249/2023EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15177/2023
(FOR ADMISSION and I.R. and IA No.88850/2023CONDONATION OF DELAY
IN FILING and IA No.88852/2023EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15266/2023
(IA No.101610/2023CONDONATION OF DELAY IN FILING and IA
No.101613/2023EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.101615/2023EXEMPTION FROM FILING O.T.)
Diary No(s). 24674/2022 (XIV)
(FOR ADMISSION and I.R. and IA No.114216/2023CONDONATION OF DELAY
IN FILING and IA No.114217/2023EXEMPTION FROM FILING O.T. and IA
No.114218/2023CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15542/2023
(FOR ADMISSION and I.R. and IA No.102427/2023CONDONATION OF DELAY
IN FILING and IA No.102429/2023EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15544/2023
(FOR ADMISSION and I.R. and IA No.112217/2023CONDONATION OF DELAY
IN FILING SLP AND IA NO.112220/2013EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15550/2023
(FOR ADMISSION and I.R. and IA No.107800/2023CONDONATION OF DELAY
IN FILING)
3
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15557/2023
(IA No.101310/2023CONDONATION OF DELAY IN FILING and IA
No.101311/2023EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15806/2023
(FOR ADMISSION and I.R. and IA No.102308/2023CONDONATION OF DELAY
IN FILING)
SPECIAL LEAVE PETITION (CIVIL) Diary No.15812/2023
(IA No.109262/2023CONDONATION OF DELAY IN FILING and IA
No.109264/2023EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.109265/2023EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15815/2023
(FOR ADMISSION and I.R. and IA No.103614/2023CONDONATION OF DELAY
IN FILING and IA No.103615/2023EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.103617/2023EXEMPTION FROM FILING O.T.)
Date : 06072023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s)
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
Ms. Somi Sharma, Adv.
Mr. Ramesh Kumar, Adv.
Ms. Malvika Kapila, AOR
Ms. Prachi Bajpai, AOR
Ms. Sujeeta Srivastava, AOR
Mr. Atul Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Special Leave Petition (Civil) Diary No.8141/2023 etc. (VISHAL ANAND) (PREETHI T.C.) ASTT. REGISTRARcumPS COURT MASTER (NSH)