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Supreme Court - Daily Orders

The Govt. Of Nct Of Delhi vs Pushp Lata Jain on 6 July, 2023

Bench: Surya Kant, Dipankar Datta

                                                 1

     ITEM NOS.7,9,11,12,14­28                COURT NO.5               SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No.8581/2022

     (Arising out of impugned final judgment and order dated 12­07­2019
     in WP(C) No. 5858/2016 passed by the High Court of Delhi at New
     Delhi)

     THE GOVT. OF NCT OF DELHI                                    Petitioner(s)

                                               VERSUS

     PUSHP LATA JAIN & ORS.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.115188/2023­CONDONATION OF DELAY
     IN FILING SLP, IA No.115190/2023­EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT, IA No.115191/2023­EXEMPTION FROM FILING O.T. and
     IA No.115189/2023­CONDONATION OF DELAY IN REFILING SLP)

     SPECIAL LEAVE PETITION (CIVIL) Diary No.724/2023

     (FOR ADMISSION and I.R. and IA No.113710/2023­CONDONATION OF DELAY
     IN FILING and IA No.113715/2023­EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.113712/2023­CONDONATION OF DELAY IN
     REFILING / CURING THE DEFECTS and IA No.113713/2023­PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3958/2023
     (IA   No.114982/2023­CONDONATION  OF   DELAY  IN   FILING and IA
     No.114983/2023­EXEMPTION FROM FILING O.T. and IA No.114984/2023­
     CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS )

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8250/2023
     (IA   No.55245/2023­CONDONATION   OF  DELAY   IN   FILING   and  IA
     No.55249/2023­EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11591/2023
     (FOR ADMISSION and I.R. and IA No.93428/2023­CONDONATION OF DELAY
     IN FILING and IA No.93430/2023­EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.93429/2023­CONDONATION OF DELAY IN
     REFILING / CURING THE DEFECTS )
Signature Not Verified

Digitally signed by
VISHAL ANAND
     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12025/2023
Date: 2023.07.06
17:03:14 IST
Reason:
     (FOR ADMISSION and I.R. and IA No.84936/2023­CONDONATION OF DELAY
     IN FILING and IA No.84937/2023­EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)
                                 2


SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12338/2023
(IA   No.112831/2023­CONDONATION  OF   DELAY  IN   FILING and  IA
No.112833/2023­EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.112834/2023­EXEMPTION FROM FILING O.T.)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13549/2023
(FOR ADMISSION and I.R. and IA No.108753/2023­CONDONATION OF DELAY
IN FILING and IA No.108757/2023­EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14703/2023
(FOR ADMISSION and I.R. and IA No.102354/2023­CONDONATION OF DELAY
IN FILING and IA No.102355/2023­EXEMPTION FROM FILING O.T.)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15173/2023
(IA   No.84241/2023­CONDONATION   OF  DELAY   IN   FILING and IA
No.84245/2023­EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.84249/2023­EXEMPTION FROM FILING O.T.)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15177/2023
(FOR ADMISSION and I.R. and IA No.88850/2023­CONDONATION OF DELAY
IN FILING and IA No.88852/2023­EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15266/2023
(IA   No.101610/2023­CONDONATION  OF   DELAY  IN   FILING and  IA
No.101613/2023­EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.101615/2023­EXEMPTION FROM FILING O.T.)

Diary No(s). 24674/2022 (XIV)
(FOR ADMISSION and I.R. and IA No.114216/2023­CONDONATION OF DELAY
IN FILING and IA No.114217/2023­EXEMPTION FROM FILING O.T. and IA
No.114218/2023­CONDONATION OF DELAY IN REFILING /       CURING THE
DEFECTS)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15542/2023
(FOR ADMISSION and I.R. and IA No.102427/2023­CONDONATION OF DELAY
IN FILING and IA No.102429/2023­EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15544/2023
(FOR ADMISSION and I.R. and IA No.112217/2023­CONDONATION OF DELAY
IN FILING SLP AND IA NO.112220/2013­EXEMPTION FROM FILING O.T.)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15550/2023
(FOR ADMISSION and I.R. and IA No.107800/2023­CONDONATION OF DELAY
IN FILING)
                                  3


SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15557/2023

(IA   No.101310/2023­CONDONATION  OF   DELAY  IN   FILING   and  IA
No.101311/2023­EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15806/2023
(FOR ADMISSION and I.R. and IA No.102308/2023­CONDONATION OF DELAY
IN FILING)

SPECIAL LEAVE PETITION (CIVIL) Diary No.15812/2023
(IA   No.109262/2023­CONDONATION  OF   DELAY  IN   FILING and  IA
No.109264/2023­EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.109265/2023­EXEMPTION FROM FILING O.T.)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15815/2023
(FOR ADMISSION and I.R. and IA No.103614/2023­CONDONATION OF DELAY
IN FILING and IA No.103615/2023­EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.103617/2023­EXEMPTION FROM FILING O.T.)

Date : 06­07­2023 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE DIPANKAR DATTA

For Petitioner(s)
                    Mr. Chandra Prakash, AOR
                    Mr. Vivek Singh, Adv.
                    Mr. C.P. Rajwar, Adv.
                    Ms. Somi Sharma, Adv.
                    Mr. Ramesh Kumar, Adv.

                    Ms. Malvika Kapila, AOR
                    Ms. Prachi Bajpai, AOR
                    Ms. Sujeeta Srivastava, AOR
                    Mr. Atul Kumar, AOR
For Respondent(s)


           UPON hearing the counsel the Court made the following
                              O R D E R

Tag with Special Leave Petition (Civil) Diary No.8141/2023 etc. (VISHAL ANAND) (PREETHI T.C.) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH)