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State of Telangana - Section

Section 4 in Telangana Eunuchs Act, 1329 F

4. Registered eunuch found in female clothes.

- Every registered eunuch found in female dress or ornamented in a street or a public place or in any other place with the intention of being seen from a street or public place or who dances or plays music or takes part in any public entertainment in a street or public place may be arrested without warrant and shall be punished with imprisonment for a term which may extend to two years or with fine or with both.