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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(iv) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(iv)the Marwar Registration of Births and Deaths Act, 1945 in force in the area of the Covenanting State of Jodhpur: