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[Cites 0, Cited by 19] [Entire Act]

Union of India - Section

Section 23 in The English And Foreign Languages University Act, 2006

23. The Executive Council.

(1)The Executive Council shall be the principal executive body of the University.
(2)The constitution of the Executive Council, the term of office of its members and its powers and functions shall be prescribed by the Statutes:Provided that such number of members as may be prescribed by the Statutes shall be from among the elected members of the Court.