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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Madhya Pradesh - Subsection

Section 97(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(1)The State Government may from time to time make model bye laws for the guidance of [Panchayat or Gram Sabha] [Substituted by M.P. Act No. 3 of 2001 (w.e.f. 26-1-2001).].