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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(2)(b) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(b)form of reference under sub-section (2) of Section 7;
(bb)
(i)the fees for reference under sub-section (3) of Section 7;
(ii)the fee for service or execution of processes and documents or other evidence to be accompanied with a reference under sub-section (4) of Section 7;
(bbb)condition subject to which a reference petition may be entertained under sub-section (3) of Section 7-A;