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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(c) in The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control) Act, 2000

(c)provide for the timely and regular removal of contents of receptacles, deposit and of the accumulation at all places provided or appointed by it under Clause (a) of this section;