Madhya Pradesh High Court
Fatehsingh @ Raju vs The State Of Madhya Pradesh on 28 February, 2018
THE HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE
M.Cr.C. No.7804/2018
Indore, Dated: 28/02/2018
Shri Bhagwan Singh, learned counsel for the applicant.
Shri Sooraj Sharma, learned Public Prosecutor for the
respondent/State.
Case diary is available. Learned counsel appearing for the applicant prays for time to argue the matter.
Prayer is allowed.
List the matter in the week commencing 19th of March, 2018.
(S. K. AWASTHI) JUDGE Moni Digitally signed by Moni Raju DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, Raju 2.5.4.20=6fb601f03d4083a3289219d853 92bac3bde1be8a53bd80aeba7af5a5244 844c1, cn=Moni Raju Date: 2018.02.28 13:14:05 +05'30'