Section 3(2)(k) in The Orissa Sports Authorities Act, 1994

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(k)eight other members, of whom two shall be women, one Scheduled Caste and one Scheduled Tribe member to be appointed by the Government from among -

(i)the outstanding sports persons who participated at least at the national level in any discipline of sports and games;

(ii)persons who have rendered valuable service for promotion of sports and games in the State; and

(iii)office bearers of the State Sports Associations.

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