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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Nagaland - Subsection

Section 25(a) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(a)The constitutions powers and functions of the authorities and other bodies of the University not specified in the Act, as may be constituted from time to time;