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Patna High Court - Orders

Bihar Rajya Sahakari Bhumi Vikas Bank ... vs Commissioner Of Income Tax&Anr on 22 June, 2009

Author: Shiva Kirti Singh

Bench: Shiva Kirti Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    C. REV. No.249 of 2008
                    BIHAR RAJYA SAHAKARI BHUMI VIKAS BANK SIMIT
                                              Versus
                           COMMISSIONER OF INCOME TAX&ANR
                                            -----------

                                   C. REV. No.250 of 2008
                    BIHAR RAJYA SAHAKARI BHUMI VIKAS BANK SIMIT
                                              Versus
                            COMMISSIONER OF INCOME TAX&ANR
                                            -----------

 5     22-06-2009

On the ground of illness of Mr. S. K. Choubey, learned counsel for the petitioners, as prayed, put up under the same heading after two weeks.

The cases shall retain their position in the list.

(Shiva Kirti Singh, ACJ.) (Anjana Prakash, J.) BKS/