Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(3)(a) in The Maharashtra Molasses (Control) Act,1956

(a)where the price can consistently with the controlled price, if any, be fixed by agreement, the price so agreed upon ;