Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(3)(viii) in The West Bengal Factories Rules, 1958

(viii)Particulars of any defects affecting the safe working load found at any such through examination or after annealing and of the steps taken to remedy such defects.