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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(5) in Bihar Boiler Operation Engineer's Rules, 1960

(5)The testimonial or service rendered on Railway boilers or boiler belonging to a Government Department or local bodies, shall be signed by a responsible officer under whom the candidate has directly served and countersigned by the head of the department concerned.