Section 17(2)(iii) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2)(iii) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

(iii)the Central Government or a company, an association or a body of individuals whether incorporated or not, which is wholly oneubstantially owned or controlled by the Central Government; or

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State of Haryana - Subsection

Section 17(2)(iii) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010