Madhya Pradesh High Court
Mohan Jatav vs The State Of Madhya Pradesh on 6 December, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 53794 of 2023 (MOHAN JATAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-12-2023 Parties through their counsel.
Let the default as pointed out by the Office be cured by counsel for the petitioner within a period seven working days else this petition shall stand dismissed automatically without further reference to the Court.
List thereafter.
(MILIND RAMESH PHADKE) JUDGE pwn* Signature Not Verified Signed by: PAWAN KUMAR Signing time: 07-12-2023 11:53:30 AM