(1)Any nominated or elected member of a Board who wishes to resign his office may forward his resignation in writing through the President of the Board to the Officer Commanding-in-Chief, the Command who shall forward it for orders to the [Central Government] [Substituted by the A.O.1937, for "L.G."].(2)If the [Central Government] [Substituted by the A.O. 1937, for "L.G."] accepts the resignation, such acceptance shall be communicated to the Board, and thereupon the seat of the member resigning shall become vacant.
