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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group A and Group B Service Regulations, 2002

(1)The Managing Director or any Officer so authorised by the Managing Director, shall be the authority to grant all kinds of leave to the members of Service.