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Patna High Court - Orders

Binay Kumar Singh vs The Chairman Bihar State Electricity ... on 2 January, 2014

Author: Navin Sinha

Bench: Navin Sinha, Vikash Jain

        Patna High Court LPA No.1704 of 2013 (2) dt.02-01-2014




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Letters Patent Appeal No.1704 of 2013
                                                         In
                                    Civil Writ Jurisdiction Case No. 57 of 2009
                     ======================================================
                     Binay Kumar Singh
                                                                          .... .... Appellant/s
                                                       Versus
                     The Chairman Bihar State Electricity Board & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant/s     : Mr. Jitendra Prasad Singh
                     For the Respondent/s     : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
                               and
                               HONOURABLE MR. JUSTICE VIKASH JAIN
                     ORAL ORDER
                     (Per: HONOURABLE MR. JUSTICE NAVIN SINHA)

2    02-01-2014

Let the Limitation application be considered at the time of admission.

(Navin Sinha, J) Snkumar/- (Vikash Jain, J)