Patna High Court - Orders
Binay Kumar Singh vs The Chairman Bihar State Electricity ... on 2 January, 2014
Author: Navin Sinha
Bench: Navin Sinha, Vikash Jain
Patna High Court LPA No.1704 of 2013 (2) dt.02-01-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1704 of 2013
In
Civil Writ Jurisdiction Case No. 57 of 2009
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Binay Kumar Singh
.... .... Appellant/s
Versus
The Chairman Bihar State Electricity Board & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Jitendra Prasad Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
2 02-01-2014Let the Limitation application be considered at the time of admission.
(Navin Sinha, J) Snkumar/- (Vikash Jain, J)