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State of Tamilnadu - Section

Section 1980 in Tamil Nadu Debt Relief Rules, 1980

1980.

The Schedule
Description of property (1) Name of the Creditor Details of deed/ document evidencing mortgage
             
District Taluk Village Survey number Local name if any Classification wet/dry Extent
(a) (b) (c) (d) (e) (f) (g) (2) (3)
                 
Seal:Signature:Designation:Address