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State of Tamilnadu - Section
Section 1980 in Tamil Nadu Debt Relief Rules, 1980
1980.
The Schedule| Description of property (1) | Name of the Creditor | Details of deed/ document evidencing mortgage | ||||||
| District | Taluk | Village | Survey number | Local name if any | Classification wet/dry | Extent | ||
| (a) | (b) | (c) | (d) | (e) | (f) | (g) | (2) | (3) |