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[Cites 0, Cited by 0] [Section 106(2)] [Section 106] [Entire Act]

State of Uttarakhand - Subsection

Section 106(2)(f) in Uttarakhand Panchayati Raj Act, 2016

(f)prescribing with reference to the erection, re-erection or alteration of buildings, or any class of buildings, all or any of the following matters:-