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State of Chattisgarh - Section

Section 74 in The Chhattisgarh Gram Nyayalaya Rules, 2001

74. Declaration to be submitted before assuming office of member.

- Every member shall, before assuming office of a member of a Gram Nyayalaya make and subscribe before the Collector of the district or the officer authorised by him in his behalf a declaration in the Form-X appended to these rules.