Himachal Pradesh High Court
Suraksha Ranta vs . State Of H.P. & Another on 11 March, 2022
Bench: Sabina, Satyen Vaidya
Suraksha Ranta vs. State of H.P. & Another .
CWPOA No.7985 of 2019 11.03.2022 Present: Mr. Devashish, Advocate, on behalf of Mr. Ravi Tanta, Advocate for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents.
Learned counsel for the petitioner requests in the matter.
r to for an adjournment to enable him to seek further instructions As requested, list after four weeks.
(Sabina) Judge (Satyen Vaidya) Judge March 11, 2022 (ps/vh) ::: Downloaded on - 11/03/2022 20:14:19 :::CIS