Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 230] [Entire Act] Union of India - Subsection Section 230(2) in The Navy (Pay And Allowances) Regulations, 1966 (2)Advances of pay admissible on transfer from one station to another on duty must he drawn prior to departure from the old station.
