Section 36(1)(a) in The State Bank Of India Act, 1955

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(a) in The State Bank Of India Act, 1955

(a)the dividends payable to the Central Government on such shares of the State Bank held by it as do not exceed fifty-five per cent. of the total issued capital; and

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Union of India - Subsection

Section 36(1)(a) in The State Bank Of India Act, 1955