Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(xvi) in The Rajasthan Subordinate Accounts Service Rules, 1963

(xvi)that the upper age limit mentioned above shall not apply to Accounts Clerks who are not eligible for appointment as Junior Accountants according to the criteria laid down in Part V, in respect of the first three examinations for direct recruitment of Junior Accountant;