Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xxxviii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xxxviii)[* * * *] [The words and figures 'prescribing the date before which a person is to give notice of his option referred to in section 246 and' were deleted by Maharashtra 22 of 1970, Section 12.] prescribing the terminal benefits to which a person referred to in section 246 will be entitled on his exercising the option of retiring from service under that section;