Allahabad High Court
Ram Swaroop Singh vs Central Bank Of India And Others on 13 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- SERVICE BENCH No. - 2852 of 1988 Petitioner :- Ram Swaroop Singh Respondent :- Central Bank Of India And Others Petitioner Counsel :- S.P.Shukla Respondent Counsel :- N.K.Seth Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora,J.
Heard learned counsel for parties.
It appears that this matter was adjourned earlier on seven dates mostly on the ground of illness pleaded in the adjournment slips or on the request made on behalf of learned counsel for respondents on different grounds. Today also, though learned counsel for the respondent is present, he is not feeling well.
As a last opportunity, on a date suggested by him namely 02.08.2010, we adjourn the matter for that date. However, the matter may not be adjourned any further on any ground.
List on 02.08.2010.
Order Date :- 13.7.2010 Suresh/-