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[Cites 0, Cited by 0] [Section 36A] [Entire Act]

State of Rajasthan - Subsection

Section 36A(2) in Rajasthan Panchayati Raj (Election) Rules, 1994

(2)Immediately on being permitted to vote, the voter shall proceed to the Presiding officer or the Polling Officer in charge of the control unit of the voting machine who shall, by pressing the appropriate button on the control unit activate the balloting unit, for recording of the voter's vote.