Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Puducherry - Subsection Section 33(2) in Puducherry Town and Country Planning Act, 1969 (2)From the date of publication of the aforesaid notice in the Official Gazette, the Development Plan shall come into operation.
