Supreme Court - Daily Orders
Rajasthan Public Service Commission ... vs Alka Agarwal on 12 March, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.33 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5639/2018
(Arising out of impugned final judgment and order dated 02-11-2017
in DBCSA No. 988/2016 passed by the High Court of Judicature for
Rajasthan at Jaipur)
RAJASTHAN PUBLIC SERVICE COMMISSION AJMER Petitioner(s)
VERSUS
ALKA AGARWAL & ORS. Respondent(s)
(WITH I.R.)
Date : 12-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s)
Mr. Surya Kant, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2018.03.12
17:33:49 IST
Reason: