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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in Govind Guru Tribal University at Banswara Act, 2012

(d)"Comptroller" means the Finance officer of the University appointed under section 15;
(dd)[ "constituent college" means a college maintained by the University;] [Inserted Rajasthan Act No. 10 of 2016, dated 18.4.2016.]