Delhi High Court - Orders
Dhanpal Singh Bisht & Ors vs Union Of India & Ors on 17 November, 2025
$~58 & 59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 401/2016
DHANPAL SINGH BISHT & ORS. .....Petitioner
Through: Mr. Manoj V. George, Ms. Shilpa
Liza George and Ms. Brinda
Bhattiprolu, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Ms. Arunima Dwivedi CGSC with
Ms. Himanshi Singh and Ms. Priya
Khurana, Advs.
59
+ W.P.(C) 1248/2016
AMAR SINGH AND ORS .....Petitioners
Through: Mr. Manoj V. George, Ms. Shilpa
Liza George and Ms. Brinda
Bhattiprolu, Advocates.
versus
UNION OF INDIA AND ORS .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 17.11.2025
1. The matters were listed at S.No. 58 & 59 of the daily cause list.
2. The matters were passed over at the first round.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2025 at 21:21:46
3. At the second round, till rising of the Court, the matters could not be called out/taken for consideration; the matters are, thus, adjourned to 09.02.2026.
DINESH MEHTA, J.
VIMAL KUMAR YADAV, J.
NOVEMBER 17, 2025/MR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2025 at 21:21:46