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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of West Bengal - Subsection

Section 165(8) in West Bengal Municipal (Building) Rules, 2007

(8)No garage for cars shall be less than 2.5 metres x 5.0 metres (clear size) with a minimum head room of 2.25 metres and no garage for trucks shall be less than 3.75 metres x 10.00 metres (clear size) with a minimum head room of 3.50 metres.