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State of Rajasthan - Section

Section 32 in Rajasthan Para-medical Council Regulations, 2014

32. Examination.

- The Council shall conduct examinations of diploma courses only. The examination of degree and post graduation courses shall be conducted by Rajasthan University of Health Science. The examination of first batch of diploma courses shall also be conducted by the Rajasthan University of Health sciences and then examination of subsequent batches shall be conducted by the Council.