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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(ix) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(ix)[ "Entrance Test of Association of Colleges (Hereinafter called PACET-AC)'' means the test conducted by Association of all Private Un-aided Professional colleges for assigning rank to merit candidates which shall be the basis for admission of candidates into the Colleges in the State offering B.Arch., B.Plng. and other related courses.] [Substituted by Notification No. G.O.Ms. No. 24, dated 28.2.2006 (w.e.f. 15.4.2004).]