Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 445 in Arunachal Pradesh Municipal Act, 2007

445. Other laws not to be disregarded.

- Save as otherwise expressly provided in this Act, nothing contained in this Act shall be constructed to authorised the Municipality or any municipal authority or any officer or other employee of the Municipality to disregard any law for the time being in force.Chapter - XLIII Rules and Regulations