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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 275 in The Coimbatore City Municipal Corporation Act, 1981

275. Period within which Commissioner is to signify approval or disapproval.

- Within thirty days after the receipt of any application made under section 272 for approval of a site, or of any information or further information required under rules or by-laws, the Commissioner shall, by written order, either approve the site or refuse to approve the site on one or more of the grounds mentioned in section 278.