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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(22) in Andhra Pradesh Universities Act, 1991

(22)to institute and manage,-
(i)a Department of Publications;
(ii)a University Press;
(iii)an Employment Bureau;
(iv)an Information Bureau;
(v)Boards of University Extension;
(vi)Students Unions, University Sports and Athletic Clubs; and other similar bodies and associations.