Calcutta High Court
Dhanbad Lab Instruments India Private ... vs Metravi Instruments Private Limited on 25 April, 2025
Author: Arijit Banerjee
Bench: Arijit Banerjee
OCD-1
TEMPAPO-IPD/1/2025
With
IP-COM/7/2024
IA NO:GA-COM/1/2025
IN THE HIGH COURT AT CALCUTTA
Intellectual Property Rights Appellate Division
ORIGINAL SIDE
DHANBAD LAB INSTRUMENTS INDIA PRIVATE LIMITED
-VS-
METRAVI INSTRUMENTS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
The Hon'ble JUSTICE OM NARAYAN RAI
Date : 25th April, 2025.
Appearance:
Mr. Sayantan Basu, Sr. Adv.
Mr. Sourojit Dasgupta, Adv.
Mr. Sayak Ranjan Ganguly, Adv.
Ms. Srijani Ghosh, Adv.
Ms. Indrani Majumdar, Adv.
...for the appellant
Mr. Harsh Tiwari, Adv .
Mr. Bhupendra Gupta, Adv.
Mr. Anwar Hossain, Adv.
Ms. Ojasvi Gupta, Adv.
...for the respondent
The Court: This appeal is directed against a judgment and order dated February 25, 2025 whereby a Learned Judge of this Court confirmed an order of interlocutory injunction that had been passed in favour of the 2 plaintiff at the ad interim stage and dismissed the vacating application of the appellant herein. The plaintiff's cause of action is passing off.
Let the records that were there before the Learned Judge be produced before us on the next date.
List this matter on April 28, 2025.
(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) kc