Patna High Court - Orders
Dr. Hriday Ranjan Prasad Gupta @ Dr. ... vs State Of Bihar & Ors. on 10 February, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court MJC No.719 of 2010 (3) dt.10-02-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.719 of 2010
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Dr. Hriday Ranjan Prasad Gupta @ Dr. H.R.P. Gupta, son of Late Ambika
Prasad Gupta, resident of Mohalla Tarkeshwar Nath Path, Chiraiya Tar, P.S.
Kankarbagh, District Patna at present posted as Reader in Department of
Zoology, College of Commerce, Patna
.... .... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, Principal Secretary, Human Resources
Development Department, Government of Bihar, Patna
3. The Magadh University through Sri Banshidhar Singh, Registrar, at
Bodh Gaya, District Gaya
4. Dr. Billat Paswan Shastri, Vice Chancellor, Magadh University, Bodh
Gaya, Gaya
5. Sri Banisidhar Singh, Registrar, Magadh University, Bodh Gaya
6. Dr. Subhash Prasad Sinha, Principal College of Commerce, Patna
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dilip Kumar Sinha
For the Respondent/s : Mr. (SC1)
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
3 10-02-2012No one appears on behalf of the petitioner on repeated calls to press this application.
The same is dismissed.
(Anjana Prakash, J) Narendra/-