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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Chattisgarh - Subsection

Section 59(1)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)has acted or is acting professionally in relation to any matter on behalf of any person having therein any such share or interest as aforesaid.